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State of West Bengal - Section

Section 2 in The Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Act, 1973.

2. Application of the Act.

- The Indian Penal Code, the Code of Criminal Procedure, 1898, the Drugs and Cosmetics Act, 1940 and the Prevention of Food Adulteration Act, 1954, shall, in their application to West Bengal, be amended in the manner hereinafter provided.