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[Cites 0, Cited by 0] [Section 282] [Entire Act]

State of Rajasthan - Subsection

Section 282(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)[ The subject for the examination, the maximum marks and the time allowed for each paper shall be as shown below:- [Substituted by GSR 64, Dated 3-6-1991; published in Rajasthan Gazette Part IV-C, Dated 7-5-92, p. 140.]