Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(xvi) in The Orissa Forest Shooting Rules, 1973 (xvi)leaving any 'Machan' constructed or pit dug after it has served its purpose and in no case shall it be maintained in position for a period exceeding 48 hours;
