Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act] State of Bihar - Subsection Section 82(2)(f) in Bihar Hindu Religious Trusts Act, 1950 (f)the manner in which notices under sub-section (1) of Section 30 shall be issued;