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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(j)[ "round timber" means tree or part of tree in its natural state as felled, with or without barx. It may be round, split, roughly squared or in other forms.] [Inserted by Notification F. 10(17) Forests/82, G.S.R. 90, dated 4.2.2006 (Published in Rajasthan Gazette, Extraordinary, Part 4(Ga)(I), dated 8.2.2006).]