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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(a) in Gujarat Primary Education Act, 1947

(a)[ absents himself from the meetings during three successive months or from three consecutive meetings of the school board whichever period is longer without the [*] [This clause was substituted for the original by Bombay 46 of 1949, Section 4.] permission of the Board or]