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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(1)(a) in The Orissa Tenancy Act, 1913

(a)if either the landlord or the tenant neglects to attend, either personally or by agent, at the proper time for making the appraisement or division, or