Section 15(14) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013
(14)[ The Director shall execute the terms and conditions of service between the Institute and the Registrar on behalf of the Executive Council.] [Inserted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]
