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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1)(c) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015

(c)that the licence holder has violated the provisions of the Act or the rules made thereunder or any of the conditions of the licence ;