Calcutta High Court (Appellete Side)
Arun Kumar Dey & Ors vs Serampore Municipality & Ors on 3 March, 2016
Author: I.P. Mukerji
Bench: I.P. Mukerji
1
12 3.3.16
W.P. 29238(W) of 2015
Arun Kumar Dey & Ors.
Vs.
Serampore Municipality & Ors.
Mr. Arnab Sardar ... . For the Petitioners.
Mr. N. C. Behani .... For the State.
Mrs. D. Dhamali ... For the Private Respondent.
List this application on 8th March, 2016. The Serampore Municipality is to file a report in the mean time.
( I.P. Mukerji, J.) S.D.