Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 88 in The Bombay Dentists Rules, 1951 88. The Registrar shall in the month of July in each year prepare a statement of income and expenditure of the preceding financial year ending on 31st March and draw the attention of the Council to such matters as are deserving of notice.
