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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Jan Shiksha Adhiniyam, 2002

(2)The head master or the incharge of the school, the teachers and other staff of the school shall be accountable to the controlling and disciplinary authority as well as to the Parent Teacher association and to the Education Committee in rural areas. The teachers shall:-
(a)ensure regular attendance of all children;
(b)teach in a child friendly manner;
(c)abstain totally from physical punishment; and
(d)ensure equitable treatment to all children.