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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(f1a) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(f1a)"District Deputy Registrar" means the District Deputy. Registrar of Co-operative Societies appointed under the Maharashtra Co-operative Societies Act, 1960;