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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(11)(iii) in Revised Building Rules, 2007

(iii)in the open space over / setbacks (except the front setback) to be left around the building with adequate vehicular access, aisle, drives, ramps required for maneuvering of vehicles, or