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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Assam - Subsection

Section 58(5) in Instructions Relating to Liquor

(5)Through post office by lessees under the "Canteen or 'Lessee-manager system'. - The holders of licences for the sale of country spirit under the lessee-manager system or the canteen system may also make payment through post office. In the canteen system two money order forms should be filled in, one for the cost price and one for the duty and vend fee (less rebate, if any). In the case of lessee-manager system two money order forms should be filled in-one for the duty and one for the cost price. The same procedure should then be followed as laid down in sub-paragraph (2) supra.