Section 70(2)(i) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

(i)such person be ejected and for this purpose, such force can be used or cause to be used, as may be essential, and

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