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Union of India - Section

Section 17 in The E-waste (Management and Handling) Rules, 2011

17. Accident reporting and follow-up. -

Where an accident occurs at the facility processing e-waste or during transportation of e-waste, the producer, transporter, dismantle or recycler, as the case may be, shall report immediately to the State Pollution Control Boards or Committees of Union territories about the accident.