Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(a) in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976 (a)Death Certificate from the Municipality or Local Authority or such other evidence relating to death as is found satisfactory by the State Government.
