Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31A(1)] [Section 31A] [Entire Act]

NCT Delhi - Subsection

Section 31A(1)(i) in The Delhi Land Reforms Rules, 1954

(i)the name, parentage and address of the Bhumidhar or the Asami;