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Delhi High Court - Orders

M/S Global Impex Through Its Partner vs Manager, Celebi Import Shed And Anr on 1 May, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~52
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 7577/2019
                                 M/S GLOBAL IMPEX THROUGH ITS
                                 PARTNER                    ..... Petitioner
                                                     Through:

                                                     versus

                                 MANAGER, CELEBI IMPORT SHED AND
                                 ANR.                      ..... Respondents
                                                     Through:     Mr. Sarul Jain, Adv. for
                                                                  R1.
                                 CORAM:
                                 HON'BLE MR. JUSTICE VIBHU BAKHRU
                                 HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                     ORDER

% 01.05.2023 CM APPL. 20870/2023

1. Issue notice to the non-applicant/petitioner.

2. List on 24.07.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 1, 2023 Ch Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:02.05.2023