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Punjab-Haryana High Court

Punjab Markfed Field Employees Union vs State Of Punjab And Others on 23 April, 2013

Author: K. Kannan

Bench: K. Kannan

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                                      CWP No.7589 of 1997
                                      Date of decision: 23.04.2013


Punjab Markfed Field Employees Union, H.No.579, Model Town
Ludhiana and others
                                            .....Petitioners

                               VERSUS

State of Punjab and others

                                                       .....Respondents


CORAM: HON'BLE MR. JUSTICE K. KANNAN

1.    Whether reports of local papers may be allowed to see the
      judgment? Yes/No

2.    To be referred to the reporters or not? Yes/No

3.    Whether the judgment should be reported in the digest? Yes/No


Present:    Ms. Kuldeep Kaur, Advocate for the petitioners.

            Mr. Sandeep Singh, AAG, Punjab.

            Mr. R.S. Riar, Advocate for respondent No.3.

              *******
K. KANNAN, J.(ORAL)

Learned counsel for the petitioners seeks permission to withdraw the present writ petition.

Writ petition dismissed as withdrawn.




23.04.2013                                              [ K. KANNAN ]
Diwaker Gulati                                             JUDGE