Section 6(1) in Uttaranchal State Haj Committee Rules, 2002
(1)A fund will be raised under the name and style "State Government Haj Fund" and it will include the following ;(a)amount received from Haj Committee (India);(b)funds allotted by the State Government; and(c)any funds received through the non-Government sources such as donation or subscriptions.Note.-The Committee can also collect donations/subscriptions through non-Government sources to meet out its expenses.
