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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(1)(d) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(d)The conditions and mode of appointment and duties of examiners and the conduct of examinations ;