Supreme Court - Daily Orders
Swararaj Thackeray @ Raj Thackeray vs Hamid Raza Khan Etc. on 25 October, 2021
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.56 Court 14 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1354-1360/2021
in T.P.(Crl.) No. 2-8/2009
SWARARAJ THACKERAY @ RAJ THACKERAY Petitioner(s)
VERSUS
HAMID RAZA KHAN ETC. Respondent(s)
(FOR ADMISSION and IA No.100095/2021-MODIFICATION OF COURT ORDER )
Date : 25-10-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Vaibhav Tomar, Adv.
Mr. Sayaji D. Nagre, Adv.
Ms. Ranjeeta Rohatgi, AOR
Ms. Samten Doma, Adv.
For Respondent(s) Mr. Gopal Singh, AOR
Mr. Parmanand Pandey, AOR
Mr. Ambhoj Kumar Sinha, AOR
Mr. Anil K. Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Miscellaneous Application No.1354-1360/2021 Issue Notice to Akhouri Anjani Kumar S/o Late Akhouri Shree Krishna Prasad R/o “Sushila Niketan”, Hesal, PS Sukhdeonagar, District Ranchi, State of Jharkhand.
Notice may returnable within four weeks’. In addition, Dasti service is also permitted.
Signature Not Verified Digitally signed by Jatinder Kaur Date: 2021.10.26 (SUMIT KUMAR) 16:26:48 IST Reason: (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)