Section 36(2)(k) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(k) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(k)authorise and regulate the levy of fees for any such testing or inspection and, generally, for the services of Electric Inspectors under this Act, and

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State of Jammu-Kashmir - Subsection

Section 36(2)(k) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)