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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Jharkhand - Subsection

Section 57(3)(b) in Bihar Factories Rules, 1950

(b)metal bottles or cylinders used for the storage or transport of compressed gases or liquefied or dissolved gases under pressure covered by the Gas Cylinder Rules, 1940 framed under the Indian Explosives Act, 1884 (IV of 1884);