Supreme Court - Daily Orders
Pramodgiri Premgiri Goswami vs Union Of India on 2 March, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.25 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s).67/2020
PRAMODGIRI PREMGIRI GOSWAMI Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION )
Date : 02-03-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Parthiv K. Goswami, Adv.
Mr. Ashish Batra, Adv.
Mr. Wattan Sharma, Adv.
Ms. Palak Mahajan, Adv.
Ms. Anzu. K. Varkey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner prays for withdrawal of this petition with liberty to file appropriate proceedings before the appropriate High Court in accordance with law.
Prayer is allowed.
Accordingly, the writ petition is dismissed as withdrawn with the liberty aforesaid.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SANJAY KUMAR Date: 2020.03.02 17:42:14 IST Reason: