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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Goa - Subsection

Section 71(2)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)Condonation marks shall be added to the marks of a candidate only if the candidate passes the examination after applying the rules of condonation.