Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 411 in Rules Under The Indian Oaths Act, 1873 411. The following forms of oaths and affirmations are prescribed by the Forms and oaths and High Court under Section 7 of the Indian Oaths Act, 1873:- Affirmations.
