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State of Punjab - Section

Section 6 in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949

6. [ Draft scheme of consolidation to be explained to the persons affected thereby. [Substituted vide Punjab Government Notification No. GSR 183/P. Amd. (3)/64, dated the 4th August, 1964.]

- In addition to publication under the provisions of rule 4 the draft scheme of consolidation shall be read over and explained by the Consolidation Office to the persons likely to be affected thereby specially collected for the purpose. If any person desires to have a copy of the proposed consolidation scheme, it shall be supplied to him on payment of the following copying fee :-One rupee for the first two hundred words or less and fifty paise for every additional 100 words or fraction thereof ;Provided that a copy of consolidation scheme may be supplied on request to the Gram Panchayat concerned free of cost.]