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Delhi High Court - Orders

Koncept Automobiles Pvt. Ltd vs Union Of India & Ors on 20 January, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh, Dharmesh Sharma

                                    $~22 to 49 and 54
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                        W.P.(C) 8730/2018 & CM APPL. 56887/2024

                                    KONCEPT AUTOMOBILES PVT. LTD.         .....Petitioner
                                                Through: Mr. J.K.Mittal, Ms. Vandana Mittal and
                                                         Mr. Mukesh Choudhary, Advs.
                                                versus

                                    UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Ravi Prakash, CGSC with Ms. Isha
                                                                                                  Kanth, Advocate for UOI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    23                                   WITH
                                    +                  W.P.(C) 2526/2019
                                    BIRD AUTOMOTIVE PRIVATE LIMITED             .....Petitioner
                                                Through: Mr. Mayank Nagi, Adv. (M: 9818656669).
                                                versus

                                    ADJUDICATING AUTHORITY, ADDITIONAL DIRECTOR GENERAL
                                    (ADJUDICATION), NEW DELHI & ANR.
                                                                                      .....Respondents
                                                 Through: Mr. Satish Aggarwala, Sr. Standing
                                                           Counsel and Mr. Gagan Vaswani, Advocate
                                                           for Respondent/DGGI, GZU.
                                                           Mr. Harpreet Singh, SSC with Ms. Suhani
                                                           Mathur, Adv. for R-2. (M: 9811253531)
                                    24                                   WITH
                                    +                 W.P.(C) 9234/2019
                                    M/S PASCO AUTOMOBILES                          .....Petitioner
                                                 Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                           Mr. Mukesh Choudhary, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:00
                                                                          versus

                                    UNION OF INDIA AND ORS.                        .....Respondents
                                                  Through: Mr. SatishAggarwala, Sr. Standing Counsel
                                                            and Mr. Gagan Vaswani, Adv. for
                                                            Respondent/DGGI, GZU.
                                                            Mr. Vivek Goya l(CGSPC) with Mr. Gokul
                                                            Sharma, Advocate for UOI.
                                                            Mr. Harpreet Singh, SSC with Ms. Suhani
                                                            Mathur, Adv. for R-2. (M: 9811253531)
                                    25                                   WITH
                                    +               W.P.(C) 8733/2018
                                    CHARU MOTORS PVT. LTD.                     .....Petitioner
                                               Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                         Mr. Mukesh Choudhary, Advocates.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                                  .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Ravi Prakash, CGSC with Ms.Isha
                                                                                                  Kanth, Adv. for UOI.
                                                                                                  Ms. Anushree Narain, SSC with Mr. Ankit
                                                                                                  Kumar, Adv. for R-2 (M: 9910014337)
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    26                                   WITH
                                    +                 W.P.(C) 8734/2018
                                    SHIVA AUTO CAR (INDIA) PVT. LTD.              .....Petitioner
                                                 Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                            Mr. Mukesh Choudhary, Advs.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                          .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:00
                                                                                                   Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Ravi Prakash, CGSC with Ms.Isha
                                                                                                  Kanth, Adv. for UOI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    27                                   WITH
                                    +             W.P.(C) 8735/2018 & CM APPL. 64626/2024
                                    M/S SRI DURGA AUTOMOBILES                      .....Petitioner
                                                  Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                             Mr. Mukesh Choudhary, Advs.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                               .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Ravi Prakash, CGSC with Ms.Isha
                                                                                                  Kanth, Advocate for UOI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    28                                   WITH
                                    +                  W.P.(C) 8736/2018
                                    RANA MOTORS PVT. LTD.                         .....Petitioner
                                                Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                            Mr. Mukesh Choudhary, Advs.
                                                versus

                                    UNION OF INDIA & ORS.                                                               .....Respondents
                                                  Through:                                        Mr. Ripu Daman Bhardwaj, CGSC with
                                                                                                  Mr. Kushagra Kumar, Advocate.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    29                                   WITH
                                    +             W.P.(C) 8739/2018 & CM APPL. 57153/2024
                                    T & T MOTORS PVT. LTD.                       .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                                                          Through:                 Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                                                                  Mr. Mukesh Choudhary, Advs.
                                                                         versus

                                    UNION OF INDIA & ORS.                                                                 .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Ravi Prakash, CGSC with Ms. Isha
                                                                                                  Kanth, Adv.for UOI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    30                                   WITH
                                    +           W.P.(C) 8740/2018 & CM APPL. 65461/2024
                                    REGENT GARAGE PVT. LTD                       .....Petitioner
                                                Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                           Mr. Mukesh Choudhary, Advs.

                                                                         versus

                                    UNION OF INDIA & ANR.                                                                .....Respondents
                                                  Through:                                        Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur and Mr. Jatin Kumar Gaur,
                                                                                                  Advocates for R-2.
                                    31                                   WITH
                                    +       W.P.(C) 8741/2018 & CM APPL. 57151/2024
                                    AMP MOTORS PVT. LTD.                          .....Petitioner
                                                 Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                            Mr. Mukesh Choudhary, Advs.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                               .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Ravi Prakash, CGSC with Ms.Isha




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                                                                                   Kanth, Advocate for UOI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    32                                   WITH
                                    +                   W.P.(C) 8742/2018
                                    DEEP (INDIA) ENTERPRISES PVT. LTD.             .....Petitioner
                                                   Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                             Mr. Mukesh Choudhary, Advs.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                                 .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Ravi Prakash, CGSC with Ms. Isha
                                                                                                  Kanth, Advocate for UOI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                                                                                  Mr. R.Ramchandran, SSC for R-3 and 4.
                                    33                                   WITH
                                    +           W.P.(C) 8743/2018 & CM APPL. 64624/2024
                                    COMPETENT AUTOMOBILES CO. LTD.               .....Petitioner
                                                Through: Mr. J.K. Mittal, Ms. Vandana Mittal and
                                                           Mr. Mukesh Choudhary, Advs.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                                 .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr. Shushil Kumar Pandey, SPC with Mr.
                                                                                                  Hemant Kumar Mishra, Adv. for R-1.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                     34                                   WITH
                                    +        W.P.(C) 8744/2018 & CM APPL. 1459/2025
                                    BAGGA LINK MOTORS LTD.                         .....Petitioner
                                                  Through: Mr. J.K.Mittal, Ms. Vandana Mittal and
                                                             Mr. Mukesh Choudhary, Advocates.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                                  .....Respondents
                                                  Through:                                        Mr. Shushil Kumar Pandey, SPC with Mr.
                                                                                                  Hemant Kumar Mishra, Adv. for R-1.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    35                                   WITH
                                    +       W.P.(C) 8745/2018 & CM APPL. 57152/2024
                                    MAGIC AUTO PVT. LTD.                            .....Petitioner
                                                 Through: Mr.J.K.Mittal, Ms.Vandana Mittal and
                                                            Mr.Mukesh Choudhary, Advocates.
                                                 versus

                                    UNION OF INDIA & ORS.                                                                   .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh, Advs. for
                                                                                                  UOI.
                                                                                                  Mr.Ravi Prakash, CGSC with Ms.Isha
                                                                                                  Kanth, Advocate for UoI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    36                                   WITH
                                    +                   W.P.(C) 8855/2018
                                    KONCEPT CARS PVT. LTD & ANR.                    .....Petitioners
                                                 Through: Mr.J.K.Mittal, Ms.Vandana Mittal and
                                                             Mr.Mukesh Choudhary, Advocates.
                                                 versus

                                    UNION OF INDIA & ORS.                                                                  .....Respondents
                                                  Through:                                        Mr. SatishAggarwala, Sr. Standing Counsel
                                                                                                  and Mr. Gagan Vaswani, Advocate for




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                                                                                   Respondent/DGGI, GZU.
                                                                                                  Mr.Vivek Goyal(CGSPC) with Mr.Gokul
                                                                                                  Sharma, Advocate for UoI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    37                                   WITH
                                    +               W.P.(C) 8857/2018
                                    SAMARA AUTOMAX PVT.LTD. & ANR.             .....Petitioners
                                               Through: Mr.J.K.Mittal, Ms.Vandana Mittal and
                                                         Mr.Mukesh Choudhary, Advocates.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                                 .....Respondents
                                                  Through:                                        Mr. SatishAggarwala, Sr.Standing Counsel
                                                                                                  and Mr. Gagan Vaswani, Advocate for
                                                                                                  Respondent/DGGI, GZU.
                                                                                                  Mr.Vivek Goyal(CGSPC) with Mr.Gokul
                                                                                                  Sharma, Advocate for UoI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    38                                   WITH
                                    +                 W.P.(C) 8950/2018
                                    SAMARA INDIA PVT.LTD & ANR.                   .....Petitioners
                                                 Through: Mr. J.K.Mittal, Ms.Vandana Mittal and Mr.
                                                           Mukesh Choudhary, Advocates.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                                 .....Respondents
                                                  Through:                                        Mr. SatishAggarwala, Sr.Standing Counsel
                                                                                                  and Mr. Gagan Vaswani, Advocate for
                                                                                                  Respondent/DGGI, GZU.
                                                                                                  Mr.Vivek Goyal(CGSPC) with Mr.Gokul
                                                                                                  Sharma, Advocate for UoI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    39                                   WITH
                                    +                                                 W.P.(C) 8951/2018




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                     LALLY AUTOMOBILES PVT. LTD & ANR.           .....Petitioners
                                                Through: Mr.J.K.Mittal, Ms.Vandana Mittal and Mr.
                                                         Mukesh Choudhary, Advocates.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                                 .....Respondents
                                                  Through:                                        Mr. SatishAggarwala, Sr.Standing Counsel
                                                                                                  and Mr. Gagan Vaswani, Advocate for
                                                                                                  Respondent/DGGI, GZU.
                                                                                                  Mr.Vivek Goyal(CGSPC) with Mr.Gokul
                                                                                                  Sharma, Advocate for UoI.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    40                                                WITH
                                    +           W.P.(C) 9754/2018, REVIEW PET. 446/2024, CM APPL.
                                                69851/2024 & CM APPL. 69852/2024

                                    T.R. SAWHNEY MOTORS PVT. LTD.                .....Petitioner
                                                 Through: Mr. Asheeshjain, CGSC with Mr.Gaurav
                                                          Kumar, Ms. Pooja Bhardwaj, Advocates for
                                                          R-1.
                                                          Mr.J.K.Mittal, Ms.Vandana Mittal and Mr.
                                                          Mukesh Choudhary, Advocates.
                                                 versus

                                    UNION OF INDIA & ORS.                                                                  .....Respondents
                                                  Through:                                        Mr. Shushil Kumar Pandey, SPC with Mr.
                                                                                                  Hemant Kumar Mishra, Adv. for R-1.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    41                                   WITH
                                    +                 W.P.(C) 10670/2018
                                    WORLD CLASS AUTOMOBILEES PVT. LTD.              .....Petitioner
                                                 Through: Mr. J.K.Mittal, Ms.Vandana Mittal and Mr.
                                                           Mukesh Choudhary, Advocates.

                                                                         versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                     UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:                                        Mr. Anil Soni, CGSC with Mr.Devvrat
                                                                                                  Yadav, GP for UoI.
                                                                                                  Ms. Anushree Narain, SSC with Mr. Ankit
                                                                                                  Kumar, Adv. for R-2 (M: 9910014337)
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    42                                   WITH
                                    +                  W.P.(C) 189/2019
                                    SAYA AUTOMOBILES LIMITED                       .....Petitioner
                                                Through: Mr. J.K.Mittal, Ms.Vandana Mittal and Mr.
                                                            Mukesh Choudhary, Advocates.
                                                            Ms.Himanshi, Advocate.
                                                versus

                                    UNION OF INDIA & ORS.                                                                 .....Respondents
                                                  Through:                                        Mr. Anurag Ahluwalia, CGSC with Ms.
                                                                                                  Hridyanshi Sharma, Advocate for R-1.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    43                                   WITH
                                    +                  W.P.(C) 190/2019
                                    LALLY AUTOMOBILES PRIVATE LIMITED & ANR. .....Petitioners
                                                Through: Mr. J.K.Mittal, Ms.Vandana Mittal and Mr.
                                                            Mukesh Choudhary, Advocates.
                                                versus

                                    UNON OF INDIA & ORS.                                                                  .....Respondents
                                                  Through:                                        Mr. Rajesh Kumar, SPC with Mr.Rahul
                                                                                                  Kumar Sharma, Mr.Yash Narain and
                                                                                                  Ms.Mishika Pandita, Advocates for R-1.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    44                                   WITH
                                    +            W.P.(C) 191/2019 & CM APPL. 800/2025
                                    SAMARA INDIA PRIVATE LIMITED & ANR.            .....Petitioners
                                                 Through: Mr. J.K.Mittal, Ms.Vandana Mittal and
                                                            Mr.Mukesh Choudhary, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                                   versus
                                    UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:                                        Mr. Rajesh Kumar, SPC with Mr.Rahul
                                                                                                  Kumar Sharma, Mr.Yash Narain and
                                                                                                  Ms.Mishika Pandita, Advocates for R-1.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    45                                   WITH
                                    +               W.P.(C) 192/2019
                                    SAMARA AUTOMAX PRIVATE LIMITED & ANR. .....Petitioners
                                               Through: Mr.J.K.Mittal, Ms.Vandana Mittal and
                                                         Mr.Mukesh Choudhary, Advocates.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:                                        Mr. Rajesh Kumar, SPC with Mr.Rahul
                                                                                                  Kumar Sharma, Mr.Yash Narain and
                                                                                                  Ms.Mishika Pandita, Advocates for R-1.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    46                                   WITH
                                    +                   W.P.(C) 494/2019
                                    KONCEPT CARS PRIVATE LIMITED & ANR.            .....Petitioners
                                                 Through: Mr.J.K.Mittal, Ms.Vandana Mittal and
                                                             Mr.Mukesh Choudhary, Advocates.
                                                 versus

                                    UNION OF INDIA & ORS.                                                                .....Respondents
                                                  Through:                                        Mr.Akshay Amrit Anshu, SSC with
                                                                                                  Mr.Samyak Jain, Ms.Drishti Saraf and
                                                                                                  Ms.Pragya Upadhyay, Advocates.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    47                                   WITH
                                    +                 CONT.CAS(C) 619/2019
                                    M/S REGENT GARAGE PVT LTD & ANR               .....Petitioners
                                                 Through: Mr. J.K.Mittal, Ms.Vandana Mittal and Mr.
                                                          Mukesh Choudhary, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                                                          versus

                                    J.M.S RAWAT & ORS                                                                  .....Respondents
                                                  Through:                                        Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    48                                   WITH
                                    +           W.P.(C) 5006/2023 & CM APPL. 19507/2023
                                    M/S MN AUTOMOBILE PRIVATE LIMITED          .....Petitioner
                                                Through: Mr.Abhishek Yadav, Advocate.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:                                        Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    49                                   WITH
                                    +                    W.P.(C) 6766/2021
                                    M/S. TULI MOTORS THROUGH ITS MANAGING DIRECTOR & ANR.
                                                                              .....Petitioners
                                                  Through: Mr. Sudipto Sarkar, Adv.
                                                  versus

                                    UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:                                        Mr. Anju Gupta and Mr. Roshal Lal Goel,
                                                                                                  Advocates for UOI/R-1. (M: 9654169406)
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani
                                                                                                  Mathur, Adv. for R-2. (M: 9811253531)
                                    54                                   WITH
                                    +         W.P.(C) 8732/2018 & CM APPL. 75975
                                    M/S KRISH AUTOMOTORS PVT. LTD.                                                         .....Petitioner
                                                   Through: Mr. J. K. Mittal, Adv.

                                                                         versus

                                    UNION OF INDIA & ORS.                                                              .....Respondents
                                                  Through:                                        Mr. Varun Chugh, Ms. Shagun Shahi
                                                                                                  Chugh, Mr. Utsav A. Magotra, Ms. Nandita
                                                                                                  Mishra and Ms. Meera Chugh.
                                                                                                  Mr. Harpreet Singh, SSC with Ms. Suhani




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01
                                                                                                   Mathur, Adv. for R-2. (M: 9811253531)
                                                                                                  Mr. Anurag Ojha, SSC with Mr. Subham
                                                                                                  Kumar and Mr. Dipak Raj, Advs. for R-3.
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                JUSTICE DHARMESH SHARMA
                                                         ORDER

% 20.01.2025

1. This hearing has been done through hybrid mode.

2. In these matters, the Court has already observed that the decision in these matters would depend upon the decision in a batch of petitions with the lead petition W.P.(C)No.13325/2018 titled as 'KTC (India) Pvt. Ltd. v. Commissioner of Central GST Audit-II Delhi & Anr'. The said batch of petitions are listed before the Full Bench listed on 21st March, 2025.

3. Accordingly, list these matters on 24th April, 2025. CM. APPL. 1459/2025 in WP(C) No. 8744/2018

4. It is clarified that the issuance of notice in the application, in order dated 13th January 2025 is inadvertent. Considering that no notice has been issued in any of the other similar applications, it is clarified that no notice has been issued in the fresh application i.e., CM. APPL. 1459/2025 filed by the Respondent and no reply is to be filed.

PRATHIBA M. SINGH, J.

DHARMESH SHARMA, J.

JANUARY 20, 2025/gunn/Am This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2025 at 23:52:01