Section 3 in The M.P. Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998
3. Annual Accounts and Administrative Report.
- After the end of every financial year, the account and administrative report shall be prepared up to 30th April every year by the Secretary of Gram Panchayat or in his absence by the officer or servant of Gram Panchayat authorized by the Gram Panchayat in this behalf.
