Section 41(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016
(2)The Chairperson may invite any of the following members to attend the meetings as and when the need arises.(i)The Director of Horticulture or The Director of Sericulture.(ii)The Director of Agriculture, Government of Karnataka.(iii)The Chief Conservator of Forests, Research and Training, Government of Karnataka;(iv)Managing Director, Karnataka Renewable Energy Development Ltd.(v)Chief Executive Officer of Karnataka Khadi and Village Industries.(vi)Director of Health and Family Welfare or his nominee(vii)Director of Water Supply and Sanitation, Rural Development and Panchayat Raj Department.(viii)Managing Director Rajiv Gandhi Housing Corporation(ix)Commissioner of Textiles(x)Managing Director, Karnataka Soaps and Detergents Ltd.
