Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18DB(3)] [Section 18DB] [Entire Act]

Union of India - Subsection

Section 18DB(3)(a) in Income Tax Rules, 1962

(a)no-objection certificate with respect to the location of the multiplex by the concerned licensing authority;