Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bestech India Private Limited vs Reserve Bank Of India & Anr on 14 December, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-38
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 9047/2020 & CM APPLs. 29162 & 29167/2020
     BESTECH INDIA PRIVATE LIMITED                ... Petitioner
                      Through
                      versus
     RESERVE BANK OF INDIA &
     ANR.                                         ... Respondents
                      Through  Mr.Gopal Jain, Sr. Adv. with
                               Mr.Ramesh Babu, Ms.Nisha Sharma,
                               Ms.Tanya Chowdhary and Ms.Jagriti
                               Bharti, Advs. for RBI.
                               Mr.Ananya Kumar and Mr.Rajat
                               Joneja, Adv. for R-2.


     CORAM:
     HON'BLE MR. JUSTICE JAYANT NATH
                 ORDER

% 14.12.2020 This hearing is conducted through video conferencing.

The Hon'ble Judge is on leave today. List on 17.12.2020.

BY ORDER DECEMBER 14, 2020/st (COURT MASTER)