Delhi High Court - Orders
Bestech India Private Limited vs Reserve Bank Of India & Anr on 14 December, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9047/2020 & CM APPLs. 29162 & 29167/2020
BESTECH INDIA PRIVATE LIMITED ... Petitioner
Through
versus
RESERVE BANK OF INDIA &
ANR. ... Respondents
Through Mr.Gopal Jain, Sr. Adv. with
Mr.Ramesh Babu, Ms.Nisha Sharma,
Ms.Tanya Chowdhary and Ms.Jagriti
Bharti, Advs. for RBI.
Mr.Ananya Kumar and Mr.Rajat
Joneja, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 14.12.2020 This hearing is conducted through video conferencing.
The Hon'ble Judge is on leave today. List on 17.12.2020.
BY ORDER DECEMBER 14, 2020/st (COURT MASTER)