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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1)(c) in Model Rules, 2011 under Bengal Ferries Act, 1885

(c)When the boat is fully loaded with passenger and cargo up to load line, 2/3 rd of the maximum number of allowed passenger to be shifted to one side, while keeping 1/3rd on the other side, the submersed portion in the water should not be more than 50% of freeboard; in case it exceeds, then the maximum number of passenger shall be reduced accordingly;