Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144B(7)] [Section 144B] [Entire Act] Union of India - Subsection Section 144B(7)(i) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020 (i)an electronic record shall be authenticated by-