Jammu & Kashmir High Court
Billo vs Mohd. Iqbal on 11 March, 2022
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No.49
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CFA No. 19/2011
IA No. 1/2015
Billo .....Appellant(s)/Petitioner(s)
Through: None
Vs
Mohd. Iqbal ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
11.03.2022 Present none.
Adjourned.
List again on 17.05.2022.
(Tashi Rabstan) Judge Jammu 11.03.2022 Muneesh MUNEESH SHARMA 2022.03.14 08:01 I attest to the accuracy and integrity of this document