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Punjab-Haryana High Court

M/S Power Con Electrical Limited vs Uttar Haryana Bijli Vitran Nigam ... on 5 December, 2013

Bench: Sanjay Kishan Kaul, Augustine George Masih

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                             CWP No. 5266 of 2009
                                             Date of Decision : 5.12.2013

M/s Power Con Electrical Limited                         ....... Petitioner


                                    Versus


Uttar Haryana Bijli Vitran Nigam Limited and others      ..... Respondents

CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH Present:- Mr. Ashwani Talwar, Advocate, for the petitioner.

Mr. Mohnish Sharma, Advocate and Mr. Gaurav Mohunta and Mr. Gaurav Gogna, Advocates, for respondents No. 1 and 2.

Mr. Vikram Jeet Singh, Advocate, for, Mr. Aman Pal, Advocate, for respondent No. 3.

SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) Learned counsel for the petitioner states that the petition has become infructuous and thus, accordingly stands disposed of.

(SANJAY KISHAN KAUL) CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 5.12.2013 sjks Sharma Sanjiv Kumar 2013.12.06 14:47 I attest to the accuracy and integrity of this document Chandigarh