Supreme Court - Daily Orders
Cox And Kings Ltd. vs Sap India Pvt. Ltd. on 12 April, 2023
Bench: Hrishikesh Roy, Pamidighantam Sri Narasimha
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ITEM NO.501 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s). 38/2020
COX AND KINGS LTD. Petitioner(s)
VERSUS
SAP INDIA PVT. LTD. & ANR. Respondent(s)
(WITH IA No. 113405/2020 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 101082/2021 - EXEMPTION FROM FILING O.T.,
IA No. 85109/2021 - EXEMPTION FROM FILING O.T., IA No. 96946/2022 -
INTERVENTION APPLICATION, IA No. 92757/2022 - INTERVENTION
APPLICATION, IA No. 58750/2023 - INTERVENTION APPLICATION, IA No.
58168/2023 - INTERVENTION APPLICATION, IA No. 56615/2023 -
INTERVENTION APPLICATION, IA No. 101079/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 8607/2022 (XIV)
(WITH IA No. 73124/2022 - APPLICATION FOR PERMISSION)
SLP(C) No. 5833/2022 (XII)
(WITH IA No. 48312/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 12-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Hiroo Advani, Adv.
Arb P C 38/2020 Mr. Divyakant Lahoti, AOR
Ms. Madhur Jhavar, Adv.
Ms. Vindhya Mehra, Adv.
Mr. Parikshit Ahuja, Adv.
Signature Not Verified
Ms. Praveena Bisht, Adv.
Mr. Kartik Lahoti, Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.04.12
16:33:40 IST
Reason: Ms. Garima Verma, Adv.
Mr. Rahul Maheshwari, Adv.
Ms. Shivangi Malhotra, Adv.
Mr. Navdeep Dahiya, Adv.
Ms. Sanjana Khatri, Adv.
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Ms. Ria Garg, Adv.
Mr. Manav Nagpal, Adv.
Mr. Karandeep Dahiya, Adv.
SLP C 8607/22 Mr. Nakul Dewan, Sr. Adv.
Mr. Sanjoy Ghose, Sr. Adv.
Mr. Jeevan Ballav Panda, Adv.
Ms. Shalini Sati Prasad, Adv.
Mr. Satish Padhi, Adv.
Ms. Meher Tandon, Adv.
Mr. Gaurav Sharma, Adv.
Ms. Dhriti Mehta, Adv.
Mr. Rohan Naik, Adv.
Ms. Nooreen Sarna, Adv.
Mr. Neil Chatterjee, Adv.
Ms. Tansi Fotedar, Adv.
Mr. Sathvik Chandrashekhar, Adv.
Mr. Rohan Mandal, Adv.
M/S. Khaitan & Co., AOR
SLP C 5833/22 Mr. Nagarkatti Kartik Uday, AOR
For Respondent(s) Mr. Tushar Mehta, SG
UOI Mr. Rajat Nair, adv.
Mr. Kartikey Agarwal, Adv.
Mr. Parantap Singh, Adv.
Mr. Rohit, Adv.
R-8 SLP 8607/22 Mr. Darius J. Khambata, Sr. Adv.
Mr. Rohan Batra, AOR
Ms. Sonali Malik, Adv.
Mr. Harsh Vardhan Arora, Adv.
Mr. Tushar Hathiramani, Adv.
Mr. Rishabh Bhargava, Adv.
Mr. Dhruv Sethi, Adv.
Ms. Vidhi Shah, Adv.
R-2 Arb P 38/20 Mr. Ritin Rai, Sr. Adv.
Mr. Farhad Sorabjee, Adv.
Mr. Dheeraj Nair, AOR
Mr. Manish Jha, Adv.
Mr. Kumar Kislay, Adv.
Mr. Pratik Pawar, Adv.
Mr. Siddhesh Pradhan, Adv.
Ms. Shanaya Cyrus Irani, Adv.
Ms. Aishna Jain, Adv.
R1&2 SLP 8607/22 Ms. Meenakshi Arora, Sr. Adv.
Mr. Yashvardhan, Adv.
Ms. Smita Kant, Adv.
Mr. Apoorv Shukla, AOR
Mr. Puneet Chahar, Adv.
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Ms. Prabhleen A. Shukla, Adv.
Ms. Ishita Farsaiya, Adv.
Ms. Kritika Nagpal, Adv.
Mr. Chandratanay Chaube, Adv.
Mr. Tushar Arora, Adv.
R-1 SLP 5833/22 Mr. Anirudh Krishnan, Adv.
Mr. Balaji Srinivasan, AOR
Mr. Shiva Krishnamurti, Adv.
Ms. Gauri Pasricha, Adv.
Mr. Devamshu Behl, Adv.
Mr. Rohan Dewan, Adv.
Intervenors
Mr. Kapil Sibal, Sr. Adv.
Mr. Ajay Bhargava, Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Aseem Chaturvedi, Adv.
Ms. Trishala Trivedi, Adv.
Mr. Milind Sharma, Adv.
Ms. Manisha Singh, Adv.
M/S. Khaitan & Co., AOR
Dr. A.M. Singhvi, Sr. Adv.
Mr. A.N. Haksar, Sr. Adv.
Mr. Ujjwal A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
For M/S. Gagrat And Co, AOR
Mr. Pallav Mongia, AOR
Mr. Debesh Panda, AOR
Mr. Pratyush Miglani, Adv.
Mr. Omar Ahmad, Adv.
Mr. Pranav Mago, Adv.
Mr. Udbhav Gady, Adv.
Ms. Chandrika Sharma, Adv.
Mr. Sri Aditya Kumar, Adv.
Mr. Kanishk Aggarwal, Adv.
Mr. Vas Dev Verma, Adv.
Mr. George Pothan Poothicote, Adv.
Ms. Manisha Singh, Adv.
Ms. Jyoti Singh, Adv.
Mr. Ashu Pathak, Adv.
Mr. Arunava Mukherjee, AOR
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UPON hearing the counsel the Court made the following
O R D E R
1 Arguments concluded.
2 Judgment reserved.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR