Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 227 in The Navy (Pay And Allowances) Regulations, 1966

227. Drawal of advances of monthly pay and allowances while serving ex-India.

- The drawal of advances of pay and allowances ex-India is subject to any restrictions that may he imposed by the Central Government from time to time.Other Advances of Pay