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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(a) in The State Of Nagaland Act, 1962

(a)in the Advocates Act, 1961 (5 of 1961), in section 3, in sub-section (1), for clause (b), the following clause shall be substituted, namely:--