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[Cites 0, Cited by 0] [Section 66(11)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(11)(c) in The Punjab Factory Rules, 1952

(c)Trailer pumps shall be housed in a separate shed or sheds which shall be sited close to a principal sources of water supplies in the vicinity of the main risks of the factory.