Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(5)(b) in Rajasthan Public Libraries Rules, 2012

(b)sends sets of books to different places and exchanges them regularly or take such sets of books to the public in different locality: