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State of Goa - Section

Section 33 in The Goa Civil Courts Act, 1965

33. Sittings of Courts.

- The District and Subordinate Courts shall sit from day to day except on closed holidays notified by the High Court. [...] [The words 'under section 21 of the Goa, Daman and Diu (Judicial Commissioner's Court) Regulation, 1963' have been omitted by (Amendment) Act, 1989.]