Madhya Pradesh High Court
Satishchandra Upadhyay vs Harnamsingh on 9 July, 2019
1 MA-224-2011
The High Court Of Madhya Pradesh
MA-224-2011
(SATISHCHANDRA UPADHYAY Vs HARNAMSINGH)
12
Gwalior, Dated : 09-07-2019
Shri R.P. Gupta, Counsel for the appellant.
Shri B.K. Agrawal who appears for respondent No.3/Insurance
Company is reported to be adjusted.
Accordingly, the case is adjourned. List in the next week.
(G.S. AHLUWALIA) JUDGE (alok) ALOK KUMAR 2019.07.10 11:12:03 +05'30'