Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2) in Haryana Special Economic Zone Rules, 2007

(2)The sites upto a limit of 250 acres within a sector of the development plan shall have to confine within the sector dividing roads, in order to define the boundaries of the Special Economic Zone.