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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(p) in Chhattisgarh Rice Custom Milling Order, 2016

(p)"Specifications" means the specifications prescribed for paddy under Price Support Scheme and resultant rice from custom milling of paddy so procured by the Government of India in a Kharif Marketing Season;