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[Cites 0, Cited by 0] [Section 168(2)] [Section 168] [Entire Act]

State of Goa - Subsection

Section 168(2)(e) in The Goa Panchayat Raj Act, 1994

(e)all other purposes for which by or under this Act or the rules or regulations made thereunder or by or under any other law for the time being in force, powers are conferred or duties are imposed upon the Zilla Panchayat;