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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in Rajasthan Relief of Agricultural Indebtedness Act, 1957

(a)"agriculture" includes,—
(i)the raising of annual or periodical crops and garden produce,
(ii)horticulture,
(iii)the planting and upkeep of orchards,
(iv)the reserving of land for fodder grazing or thatching grass; and
(v)the breeding of cattle, camels, sheep or goats;